Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 111] [Entire Act] Union of India - Subsection Section 111(2) in The Transfer Of Property Act, 1882 (2)in case the lessee renounces his character as such by setting up a title in a third person or by claiming title in himself; or
