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State of Andhra Pradesh - Section

Section 68 in Andhra Pradesh Infrastructure Development Corporation Act, 1998

68. Power to remove doubts and difficulties.

- If any doubt or difficulty arises in giving effect to the provisions this Act, the Government may, by order, make provision or give such direction, not inconsistent with the provisions of this Act, as may appear to it to be necessary or expedient for the removal of the doubt or difficulty.