Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(7) in Nims University Rajasthan, Jaipur Act, 2008 (7)The vice -chancellor shall exercise such other powers and perform such other duties as may be prescribed by the Statutes or the Ordinances.
