Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 13 in Bombay Ferries and Inland Vessels Act, 1868 13. [ [Section 13 deleted by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.] * * *]
