Punjab-Haryana High Court
Sheela Rani @ Sheema Kamboj And Ors vs State Of Haryana And Ors on 22 January, 2019
Bench: Mahesh Grover, Lalit Batra
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.26390 of 2018
Date of Decision : 22.01.2019
Sheela Rani @ Seema Kamboj and others
....Petitioners
Versus
State of Haryana and others
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER HON'BLE MR JUSTICE LALIT BATRA Present : None.
MAHESH GROVER, J.(O) Case has been called out twice. There is no representation on behalf of the petitioners. Even on the previous date of hearing there was no representation on their behalf although the case was called out twice.
Dismissed for want of prosecution.
(MAHESH GROVER)
JUDGE
22.01.2019 (LALIT BATRA)
dss JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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