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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

(1)Application for permission to appear in the competitive examination shall be called by the Commission in the form published in the advertisement issued by the Commission.