Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(iii) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(iii)to draw the women into the field of economic life of the State, thereby raising the productive potential women force;