Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 240(2)] [Section 240] [Entire Act]

State of Gujarat - Subsection

Section 240(2)(b) in The Gujarat Municipalities Act, 1963

(b)that the cattle in respect of which the accused is convicted shall be forfeited to the State Government.