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State of Assam - Section

Section 36 in Assam Elementary Education Act, 1962

36. Classes of schools to be recognised as Elementary Schools.

- The following classes of schools shall be to deemed to be recognised as Elementary Schools under this Act, namely :-
(a)all Government Middle Vernacular Schools and Government Senior Basic Schools including those that receive grant-in-aid from Government ;
(b)all Middle Vernacular Schools including Middle Madrass as under the management of any other Authority or Authorities, that have been recognised by the Stare Government, to be responsible for maintenance of such schools;
(c)all schools under the management of the School Boards ;
(d)all Primary Schools and Senior Basic Schools maintained or aided directly by Government or by any other duly constituted authority which .is recognised by the State Government to be responsible for imparting elementary education.