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State of Goa - Section

Section 6 in The Goa, Daman And Diu (Administration) Act, 1962

6. Power to extend enactments to Goa, Daman and Diu.

The Central Government may, by notification in the Official Gazette, extend with such restrictions or modifications as it thinks fit, to Goa, Daman and Diu any enactment which is in force in a State at the date of the notification.
Additional Information6
For such notifications see S.O. 847, Gazette of India, 1962, Pt. II, Section 3(ii), Extra, page 517; S.O. 2734 and S.O. 2735, Gazette of India, 1962, Pt. II, Section 3(ii), Extra, page 1991 and Gazette of India, 25-3-1967, Pt. II, Section 3(i), page 471.