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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(1)(jvii) in The Wild Life (Protection) Act, 1972

(jvii)the fee payable for renewal of licence as per sub-section (3), and manner of making appeal under sub-section (4), of section 49-O;