Delhi High Court - Orders
Om Telecom Logistics Pvt Ltd vs Zte Telecom India Pvt Ltd on 6 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~36 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 369/2019 & I.A. 12556/2019, I.A. 12557/2019,
I.A. 15309/2021, I.A. 15310/2021
OM TELECOM LOGISTICS PVT LTD ..... Petitioner
Through: Mr. Manish Sharma, Mr. Ambuj
Tiwari, Mr. Ninad Dogra,
Advocates.
versus
ZTE TELECOM INDIA PVT LTD ..... Respondent
Through: Mr. Vijay Kaundal (Enrolment No.
D/123/96R) and Ms. Nandini
Aishwarya (Enrolment No.
D/2558/2019, Mobile No.
9811264777), Advocates.
37.
+ O.M.P. (COMM) 453/2019
ZTE TELECOM INDIA PVT. LTD. ..... Petitioner
Through: Mr. Vijay Kaundal (Enrolment No.
D/123/96R) and Ms. Nandini
Aishwarya (Enrolment No.
D/2558/2019, Mobile No.
9811264777), Advocates.
versus
OM LOGISTICS LIMITED ..... Respondent
Through: Mr. Manish Sharma, Mr. Ambuj
Tiwari, Mr. Ninad Dogra,
Advocates.
38.
+ O.M.P. (COMM) 8/2020 & I.A. 235/2020, I.A. 16301/2021, I.A.
4582/2022
OM LOGISTICS LTD. ..... Petitioner
Through: Mr. Manish Sharma, Mr. Ambuj
Tiwari, Mr. Ninad Dogra,
Signature Not Verified
Digitally signed O.M.P. (COMM) 369/2019 and connected matters Page 1 of 2
By:SHITU NAGPAL
Signing Date:07.09.2022
13:23:58
Advocates.
versus
ZTE TELECOM INDIA PVT. LTD. ..... Respondent
Through: Mr. Vijay Kaundal (Enrolment No.
D/123/96R) and Ms. Nandini
Aishwarya (Enrolment No.
D/2558/2019, Mobile No.
9811264777), Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.09.2022
1. These petitions have been received on transfer having been released by a Co-ordinate Bench, before whom they were heard in part.
2. List for hearing on 13.12.2022.
3. In the meanwhile, learned counsel for the parties are requested to place their written submissions on record, alongwith the copies of any authorities upon which they wish to rely. As O.M.P. (COMM) 369/2019 and O.M.P. (COMM) 453/2019 arise out of the same award, learned counsel for the parties state that they will file consolidated written submissions, which will be placed in the file of O.M.P. (COMM) 453/2019.
PRATEEK JALAN, J SEPTEMBER 6, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed O.M.P. (COMM) 369/2019 and connected matters Page 2 of 2 By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58