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Delhi High Court - Orders

Om Telecom Logistics Pvt Ltd vs Zte Telecom India Pvt Ltd on 6 September, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~36 to 38
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      O.M.P. (COMM) 369/2019 & I.A. 12556/2019, I.A. 12557/2019,
                                 I.A. 15309/2021, I.A. 15310/2021

                                 OM TELECOM LOGISTICS PVT LTD                 ..... Petitioner
                                              Through: Mr. Manish Sharma, Mr. Ambuj
                                                         Tiwari,   Mr.    Ninad        Dogra,
                                                         Advocates.
                                                     versus
                                 ZTE TELECOM INDIA PVT LTD                 ..... Respondent
                                              Through: Mr. Vijay Kaundal (Enrolment No.
                                                         D/123/96R) and Ms. Nandini
                                                         Aishwarya     (Enrolment          No.
                                                         D/2558/2019,     Mobile           No.
                                                         9811264777), Advocates.
                          37.
                          +      O.M.P. (COMM) 453/2019

                                 ZTE TELECOM INDIA PVT. LTD.                   ..... Petitioner
                                               Through: Mr. Vijay Kaundal (Enrolment No.
                                                          D/123/96R) and Ms. Nandini
                                                          Aishwarya     (Enrolment          No.
                                                          D/2558/2019,     Mobile           No.
                                                          9811264777), Advocates.
                                                      versus
                                 OM LOGISTICS LIMITED                       ..... Respondent
                                               Through: Mr. Manish Sharma, Mr. Ambuj
                                                          Tiwari,   Mr.    Ninad        Dogra,
                                                          Advocates.
                          38.
                          +      O.M.P. (COMM) 8/2020 & I.A. 235/2020, I.A. 16301/2021, I.A.
                                 4582/2022

                                 OM LOGISTICS LTD.                                         ..... Petitioner
                                               Through:                  Mr. Manish Sharma, Mr. Ambuj
                                                                         Tiwari,  Mr.   Ninad       Dogra,



Signature Not Verified
Digitally signed          O.M.P. (COMM) 369/2019 and connected matters                            Page 1 of 2
By:SHITU NAGPAL
Signing Date:07.09.2022
13:23:58
                                                            Advocates.
                                                       versus
                              ZTE TELECOM INDIA PVT. LTD.                    ..... Respondent
                                               Through: Mr. Vijay Kaundal (Enrolment No.
                                                           D/123/96R) and Ms. Nandini
                                                           Aishwarya     (Enrolment       No.
                                                           D/2558/2019,     Mobile        No.
                                                           9811264777), Advocates.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                               ORDER

% 06.09.2022

1. These petitions have been received on transfer having been released by a Co-ordinate Bench, before whom they were heard in part.

2. List for hearing on 13.12.2022.

3. In the meanwhile, learned counsel for the parties are requested to place their written submissions on record, alongwith the copies of any authorities upon which they wish to rely. As O.M.P. (COMM) 369/2019 and O.M.P. (COMM) 453/2019 arise out of the same award, learned counsel for the parties state that they will file consolidated written submissions, which will be placed in the file of O.M.P. (COMM) 453/2019.

PRATEEK JALAN, J SEPTEMBER 6, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed O.M.P. (COMM) 369/2019 and connected matters Page 2 of 2 By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58