Kerala High Court
Nedi Constructions Private Limited vs Suresh K.V on 14 November, 2018
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 14TH DAY OF NOVEMBER 2018 / 23RD KARTHIKA, 1940
OP(C).No. 2581 of 2018
OS 682/2012 of ADDL.SUB COURT-II,KOTTAYAM
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PETITIONERS:
1 NEDI CONSTRUCTIONS PRIVATE LIMITED NEDIYAKALA PARABIL,CHANGANACHERRY PO, CHANGANACHERRY TALUK, REP. BY ITS M.D. THOMAS JOSEPH, AGED 71, S/0 JOSEPH, NEDIYAKALA PARAMBIL HOUSE, CHANGANACHERRY P.O., VAZHAPPALLY EAST VILLAGE, KOTTAYAM.
2 THOMAS JOSEPH AGED 71 YEARS S/O JOSEPH,NADIYAKALA PARAMBIL HOUSE,CHANGANACHERRY.P.O,VAZHAPPALLY EAST VILLAGE,KOTTAYAM.
3 LISAMMA THOMAS, AGED 63 YEARS, W/O THOMAS JOSEPH, NEDIYAKALA PARAMBIL HOUSE, CHANGANACHERRY PO., VAZHAPPALLY EAST VILLAGE, KOTTAYAM.
BY ADVS.
SRI.P.HARIDAS SRI.BIJU HARIHARAN SRI.P.C.SHIJIN SRI.R.B.BALACHANDRAN SRI.RENJI GEORGE CHERIAN SRI.RISHIKESH HARIDAS RESPONDENTS/RESPONDENTS:
1 SURESH K.V. S/O VASAVAN,VAVATHIL HOUSE, MALAM P.O., MANARCAD VILLAGE, KOTTAYAM 686031, OFFICE ROOM NO.100, KANDATHIL BUILDINGS, SASTHRI ROAD, KOTTAYAM-1.
2 BINDHU SURESH W/O SURESH.K.V,VAVATHIL HOUSE,MALAM.P.O,MANARCAD VILLAGE,KOTTAYAM-686031.OP(C).No. 2581 of 2018 -2-
3 PHILIP JACOB @ BABY S/O JACOB, CHETHIPUZHA HOUSE,AMALAGIRI.P.O,KOTTAYAM,PIN-686560.
4 T.M.MATHEW @ BIJU S/O MATHEW,THENGUMTHURUTHEL HOUSE,MANARCAD VILLAGE,MANARCAD PANCHAYATH,KOTTAYAM TALUK-686031.
5 JOY GEORGE S/O GEORGE,OFFICE AT PETER KORIYA ROAD,KOCHI-
682023,COCHIN CORPORATION,ERNAKULAM.
6 DOMINIC MATHEW S/O.K.K.MATHEW,KUZHIMATTAM HOUSE,AYARKUNNAM VILLAGE,AYARKUNNAM KARA,AYARKUNNAM.P.O,KOTTAYAM., PIN-686019.
BY ADV. SRI.M.NARENDRA KUMAR THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 14.11.2018, ALONG WITH Tr.P(C).654/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(C).No. 2581 of 2018APPENDIX PETITIONER'S/S EXHIBITS:
ANNEXURE 1: TRUE COPY OF THE PLAINT IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED JUNE 2011.
ANNEXURE 2 TRUE COPY OF THE WRITTEN STATEMENTS IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED 10.01.2013.
ANNEXURE 2(A): TRUE COPY OF THE WRITTEN STATEMENT IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED APRIL 2013.
ANNEXURE 3: TRUE COPY OF THE HISTORY OF CASE HEARING FROM 11.01.2013 TO 05.07.2018.
ANNEXURE 4: TRUE COPY OF THE MOBILE COMMUNICATION PRINT OUT OF TEXT MESSAGE FROM THE MOBILE PHONE OF THE LEARNED COUNSEL FOR THE PETITIONER.
ANNEXURE 5: TRUE COPY OF THE PORTION OF EVIDENCE WHEREIN THE COMMISSIONER MADE HIS ENDORSEMENT.
ANNEXURE 6: TRUE COPY OF THE AFFIDAVIT AND PETITION FILED BY THE PETITIONER IN IA NO.886/2018 IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM DATED 30.06.2018.
ANNEXURE 7: TRUE COPY OF THE AFFIDAVIT OF THE LEARNED COUNSEL FOR THE PETITIONER DATED 30.06.2018 IN IS NO.682/2012 OF ADDL.SUB COURT-II, KOTTAYAM.
ANNEXURE 8: TRUE COPY OF PORTION OF THE EVIDENCE CONTAINING THE ENDORSEMENT OF THE COMMISSIONER.
ANNEXURE 9: TRUE COPY OF THE JUDGMENT IN OP(C)NO.1852/2018 OF THIS HON'BLE COURT DATED 03.09.2018.
ANNEXURE 10: TRUE COPY OF THE INTERIM ORDER IN OP(C)NO.2581/2018 DATED 10.10.2018 OF THIS HON'BLE COURT.
ANNEXURE 11: TRUE COPY OF THE JUDGMENT IN IA NO.886/2018 IN OS NO.682/2012 DATED 3RD OCTOBER, 2018 OF THE ADDITIONAL SUB JUDGE, KOTTAYAM.
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