Delhi High Court - Orders
Respondent) Petitioner) M/S Hindustan ... vs Rajeshwar Prasad Singh Anil Kumar Anil ... on 24 May, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~ 43 to 69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5816/2019, CM APPL. 25413/2019 (stay) & CM APPL.
32223/2020 (exemption N.A)
+ W.P.(C) 5954/2019, CM APPL. 25754/2019 (stay) & CM APPL.
7036/2021 (directions by petitioner)
+ W.P.(C) 7184/2019 & CM APPL. 11315/2023 (directions by
respondent)
+ W.P.(C) 7200/2019 & CM APPL. 32221/2020 (exemption N.A)
+ W.P.(C) 7361/2019 & CM APPL. 7037/2021 (directions by
petitioner)
+ W.P.(C) 7757/2019, CM APPL. 32255/2019 (stay) & CM APPL.
7035/2021 (directions by petitioner)
+ W.P.(C) 7320/2019
+ W.P.(C) 7321/2019 & CM APPL. 32224/2020 (exemption N.A.)
+ W.P.(C) 7438/2019, CM APPL. 31000/2019 (stay) & CM APPL.
32228/2020 (exemption N.A)
+ W.P.(C) 7756/2019 & CM APPL. 32252/2019 (stay)
+ W.P.(C) 7442/2019 & CM APPL. 31006/2019 (stay)
+ W.P.(C) 7514/2019 & CM APPL. 31302/2019 (stay)
+ W.P.(C) 7755/2019 & CM APPL. 32249/2019 (stay)
+ W.P.(C) 7787/2019 & CM APPL. 32362/2019 (stay)
+ W.P.(C) 7795/2019, CM APPL. 32386/2019 (stay) & CM APPL.
32231/2020 (exemption N.A.)
+ W.P.(C) 7796/2019, CM APPL. 32388/2019 (stay) & CM APPL.
28551/2020 (exemption N.A.)
+ W.P.(C) 7759/2019 & CM APPL. 32260/2019 (stay)
+ W.P.(C) 7772/2019 & CM APPL. 32316/2019 (stay)
M/S HINDUSTAN TIMES LTD. ..... Petitioner
versus
RAJESHWAR PRASAD SINGH
ANIL KUMAR
ANIL KUMAR
VIJAY SHARMA
SH. VIJAY SHARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40
AJAY KUMAR
SHASHI BHUSHAN SINGH
RAJESHWAR PRASAD SINGH
SH. AJAY KUMAR
VIJAY KUMAR ARORA
VIJAY KUMAR ARORA
BHAGWATI PRASAD DOBHAL
BHAGWATI PRASAD DOBHAL
RAJESH KUMAR BHARDWAJ
RAJESH KUMAR BHARDWAJ
SHASHI BHUSAN SINGH
RAMESH CHAND
RAMESH CHAND
RAVINDER KUMAR SAXENA ..... Respondents
and
+ W.P.(C) 9953/2019
+ W.P.(C) 9961/2019
+ W.P.(C) 10002/2019
+ W.P.(C) 10003/2019
+ W.P.(C) 10116/2019
+ W.P.(C) 10119/2019
+ W.P.(C) 10120/2019
+ W.P.(C) 10243/2019
+ W.P.(C) 10250/2019
RAJESH KUMAR BHARDWAJ
SHRI SHASHI BHUSHAN SINGH
VIJAY KUMAR ARORA
SHRI ANIL KUMAR
AJAY KUMAR
BHAGWATI PRASAD DOBHAL
RAJESHWAR PRASAD SINGH
VIJAY SHARMA
RAMESH CHAND ..... Petitioners
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40
M/S. HINDUSTAN TIMES LTD. & ANR. ..... Respondents
Appearance:
For petitioners:
Mr. Rajat Arora, Mr. Dipu Kumar Jha & Mr. Niraj Kumar, Advs. in
W.P.(C) 5954/2019, 7184/2019, 7361/2019, 7757/2019, 7756/2019,
7514/2019, 7755/2019, 7755/2019, 7759/2019 & 7772/2019.
Mr. Som Dutta Sharma, Adv. in W.P.(C) 10119/2019
Mr. Raj Birbal, Sr. Adv. with Ms.Raavi Birbal, Adv. in W.P.(C)
5816/2019, 7200/2019, 7320/2019, 7321/2019, 7438/2019,
7442/2019, 7787/2019, 7795/2019 & 7796/2019
Mr. Sujeet Kr. Mishra & Mr. Kartik Kumar, Advs. in W.P.(C)
9953/2019, 9961/2019, 10002/2019, 10003/2019, 10116/2019,
10119/2019 & 10243/2019
For respondents:
Mr. Rajat Arora, Mr. Dipu Kumar Jha & Mr. Niraj Kumar, Advs. for
R-1 in W.P.(C) 7759/2019, 7772/2019, 9953/2019, 9961/2019,
10002/2019, 10003/2019, 10116/2019, 10119/2019, 10120/2019,
10243/2019 & 10250/2019.
Mr. Raj Birbal, Sr. Adv. with Ms.Raavi Birbal, Adv. for R-2 in
W.P.(C) 9953/2019, 9961/2019, 10002/2019, 10003/2019,
10116/2019, 10119/2019, 10120/2019, 10243/2019 & 10250/2019.
Mr. Som Dutta Sharma, Adv. in W.P.(C) 7442/2019 & 7514/2019.
Mr. Sujeet Kr. Mishra & Mr. Kartik Kumar, Advs. in W.P.(C)
5816/2019, 5954/2019, 7184/2019, 7200/2019, 7361/2019,
7757/2019, 7320/2019, 7321/2019, 7438/2019, 7755/2019, 7787/2019
& 7795/2019
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 24.05.2023
1. Both sides pray for and are granted six weeks time, by way of a last opportunity, to file written submissions in terms of earlier order. It is made clear that even if any of the parties does not file the written This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40 submissions, the matter will not be adjourned on this ground.
2. List on 15.09.2023.
REKHA PALLI, J MAY 24, 2023 al This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40