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Delhi High Court - Orders

Respondent) Petitioner) M/S Hindustan ... vs Rajeshwar Prasad Singh Anil Kumar Anil ... on 24 May, 2023

Author: Rekha Palli

Bench: Rekha Palli

                                    $~ 43 to 69
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 5816/2019, CM APPL. 25413/2019 (stay) & CM APPL.
                                          32223/2020 (exemption N.A)
                                    +     W.P.(C) 5954/2019, CM APPL. 25754/2019 (stay) & CM APPL.
                                          7036/2021 (directions by petitioner)
                                    +     W.P.(C) 7184/2019 & CM APPL. 11315/2023 (directions by
                                          respondent)
                                    +     W.P.(C) 7200/2019 & CM APPL. 32221/2020 (exemption N.A)
                                    +     W.P.(C) 7361/2019 & CM APPL. 7037/2021 (directions by
                                          petitioner)
                                    +     W.P.(C) 7757/2019, CM APPL. 32255/2019 (stay) & CM APPL.
                                          7035/2021 (directions by petitioner)
                                    +     W.P.(C) 7320/2019
                                    +     W.P.(C) 7321/2019 & CM APPL. 32224/2020 (exemption N.A.)
                                    +     W.P.(C) 7438/2019, CM APPL. 31000/2019 (stay) & CM APPL.
                                          32228/2020 (exemption N.A)
                                    +     W.P.(C) 7756/2019 & CM APPL. 32252/2019 (stay)
                                    +     W.P.(C) 7442/2019 & CM APPL. 31006/2019 (stay)
                                    +     W.P.(C) 7514/2019 & CM APPL. 31302/2019 (stay)
                                    +     W.P.(C) 7755/2019 & CM APPL. 32249/2019 (stay)
                                    +     W.P.(C) 7787/2019 & CM APPL. 32362/2019 (stay)
                                    +     W.P.(C) 7795/2019, CM APPL. 32386/2019 (stay) & CM APPL.
                                          32231/2020 (exemption N.A.)
                                    +     W.P.(C) 7796/2019, CM APPL. 32388/2019 (stay) & CM APPL.
                                          28551/2020 (exemption N.A.)
                                    +     W.P.(C) 7759/2019 & CM APPL. 32260/2019 (stay)
                                    +     W.P.(C) 7772/2019 & CM APPL. 32316/2019 (stay)

                                                M/S HINDUSTAN TIMES LTD.                                                   ..... Petitioner

                                                                                      versus

                                                RAJESHWAR PRASAD SINGH
                                                ANIL KUMAR
                                                ANIL KUMAR
                                                VIJAY SHARMA
                                                SH. VIJAY SHARMA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40
                                                 AJAY KUMAR
                                                SHASHI BHUSHAN SINGH
                                                RAJESHWAR PRASAD SINGH
                                                SH. AJAY KUMAR
                                                VIJAY KUMAR ARORA
                                                VIJAY KUMAR ARORA
                                                BHAGWATI PRASAD DOBHAL
                                                BHAGWATI PRASAD DOBHAL
                                                RAJESH KUMAR BHARDWAJ
                                                RAJESH KUMAR BHARDWAJ
                                                SHASHI BHUSAN SINGH
                                                RAMESH CHAND
                                                RAMESH CHAND
                                                RAVINDER KUMAR SAXENA                                                      ..... Respondents

                                                                                                           and

                                    +           W.P.(C) 9953/2019
                                    +           W.P.(C) 9961/2019
                                    +           W.P.(C) 10002/2019
                                    +           W.P.(C) 10003/2019
                                    +           W.P.(C) 10116/2019
                                    +           W.P.(C) 10119/2019
                                    +           W.P.(C) 10120/2019
                                    +           W.P.(C) 10243/2019
                                    +           W.P.(C) 10250/2019

                                                RAJESH KUMAR BHARDWAJ
                                                SHRI SHASHI BHUSHAN SINGH
                                                VIJAY KUMAR ARORA
                                                SHRI ANIL KUMAR
                                                AJAY KUMAR
                                                BHAGWATI PRASAD DOBHAL
                                                RAJESHWAR PRASAD SINGH
                                                VIJAY SHARMA
                                                RAMESH CHAND                                                               ..... Petitioners
                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40
                                                 M/S. HINDUSTAN TIMES LTD. & ANR.              ..... Respondents
                                                Appearance:
                                                For petitioners:
                                                Mr. Rajat Arora, Mr. Dipu Kumar Jha & Mr. Niraj Kumar, Advs. in
                                                W.P.(C) 5954/2019, 7184/2019, 7361/2019, 7757/2019, 7756/2019,
                                                7514/2019, 7755/2019, 7755/2019, 7759/2019 & 7772/2019.
                                                Mr. Som Dutta Sharma, Adv. in W.P.(C) 10119/2019
                                                Mr. Raj Birbal, Sr. Adv. with Ms.Raavi Birbal, Adv. in W.P.(C)
                                                5816/2019, 7200/2019, 7320/2019, 7321/2019, 7438/2019,
                                                7442/2019, 7787/2019, 7795/2019 & 7796/2019
                                                Mr. Sujeet Kr. Mishra & Mr. Kartik Kumar, Advs. in W.P.(C)
                                                9953/2019, 9961/2019, 10002/2019, 10003/2019, 10116/2019,
                                                10119/2019 & 10243/2019

                                                For respondents:
                                                Mr. Rajat Arora, Mr. Dipu Kumar Jha & Mr. Niraj Kumar, Advs. for
                                                R-1 in W.P.(C) 7759/2019, 7772/2019, 9953/2019, 9961/2019,
                                                10002/2019, 10003/2019, 10116/2019, 10119/2019, 10120/2019,
                                                10243/2019 & 10250/2019.
                                                Mr. Raj Birbal, Sr. Adv. with Ms.Raavi Birbal, Adv. for R-2 in
                                                W.P.(C) 9953/2019, 9961/2019, 10002/2019, 10003/2019,
                                                10116/2019, 10119/2019, 10120/2019, 10243/2019 & 10250/2019.
                                                Mr. Som Dutta Sharma, Adv. in W.P.(C) 7442/2019 & 7514/2019.
                                                Mr. Sujeet Kr. Mishra & Mr. Kartik Kumar, Advs. in W.P.(C)
                                                5816/2019, 5954/2019, 7184/2019, 7200/2019, 7361/2019,
                                                7757/2019, 7320/2019, 7321/2019, 7438/2019, 7755/2019, 7787/2019
                                                & 7795/2019

                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                              ORDER

% 24.05.2023

1. Both sides pray for and are granted six weeks time, by way of a last opportunity, to file written submissions in terms of earlier order. It is made clear that even if any of the parties does not file the written This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40 submissions, the matter will not be adjourned on this ground.

2. List on 15.09.2023.

REKHA PALLI, J MAY 24, 2023 al This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:35:40