Orissa High Court
State Of Odisha And Another vs Bichitrananda Mohapatra And on 12 January, 2022
Author: A.K. Mohapatra
Bench: A.K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
F.A.O. No.571 of 2018
State of Odisha and another .... Appellants
Mr. R.N. Mishra, A.G.A.
-versus-
Bichitrananda Mohapatra and .... Respondents
another
Mr. S.K. Dash, Advocate
CORAM:
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 12.01.2022
11. 1. This matter is taken up through Video Conferencing Mode.
2. It is submitted by Mr. S.K. Dash, learned counsel for the Respondent No.1 that I.A. No.778 of 2018 has been filed by the Appellants for condonation of delay and counter affidavit has been filed to that effect. The I.A. No.778 of 2018 be brought on record.
3. List this matter on 19th January, 2022.
Jagabandhu ( A.K. Mohapatra)
Judge