Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 42]

Orissa High Court

State Of Odisha And Another vs Bichitrananda Mohapatra And on 12 January, 2022

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK


                                      F.A.O. No.571 of 2018

                    State of Odisha and another            ....          Appellants
                                                           Mr. R.N. Mishra, A.G.A.

                                            -versus-
                    Bichitrananda Mohapatra and            ....         Respondents
                    another
                                                           Mr. S.K. Dash, Advocate
                                            CORAM:
                               JUSTICE A.K. MOHAPATRA
                                           ORDER
Order No.                                 12.01.2022

     11.       1.      This matter is taken up through Video Conferencing Mode.

2. It is submitted by Mr. S.K. Dash, learned counsel for the Respondent No.1 that I.A. No.778 of 2018 has been filed by the Appellants for condonation of delay and counter affidavit has been filed to that effect. The I.A. No.778 of 2018 be brought on record.

3. List this matter on 19th January, 2022.

  Jagabandhu                                            ( A.K. Mohapatra)
                                                               Judge