Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(1) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984 (1)The Madura Sugars Limited (Acquisition and Transfer of Undertaking) Ordinance, 1983 (Tamil Nadu Ordinance 18 of 1983), is hereby repealed.
