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Allahabad High Court

Km. Neelam Kapoor And Four Others vs State Of U.P. & Others on 19 July, 2010

Court No. - 39

Case :- WRIT -- A No. -- 23003 of 1999

Petitioner :- Km. Neelam Kapoor And Four Others
Respondent :- State Of U.P. 8: Others

Petitioner Counsel :- Sujeet Kumar Rai
Respondent Counsel :- C.S.C.

Hon'ble Dilin GuDta.J.

As prayed for by learned Standing Counsel, list after four weeks. Order Date :- 19.7.2010 NSC