Allahabad High Court
Km. Neelam Kapoor And Four Others vs State Of U.P. & Others on 19 July, 2010
Court No. - 39 Case :- WRIT -- A No. -- 23003 of 1999 Petitioner :- Km. Neelam Kapoor And Four Others Respondent :- State Of U.P. 8: Others Petitioner Counsel :- Sujeet Kumar Rai Respondent Counsel :- C.S.C. Hon'ble Dilin GuDta.J.
As prayed for by learned Standing Counsel, list after four weeks. Order Date :- 19.7.2010 NSC