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State of Uttar Pradesh - Section

Section 93 in U.P. Consolidation of Holdings Rules, 1954

93. [ The Consolidation Lekhpal shall prepare in duplicate Khasra Mutabiqat in C.H. Form 41 in the sequence of new number showing details of soil classification also after renumbering has been done and checked by the Consolidator and the Assistant Consolidation Officer.] [Substituted by Notification No. 31/2/69 dated 30.4.1971]