Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Assam - Subsection Section 24(c) in The Assam Muslim Marriages And Divorces Registration Act, 1935 (c)authorise the attendance of any Muslim Registrar at the celebration or dissolution of a marriage or divorce except at the request of all the parties concerned.
