Allahabad High Court
Sanjay Kumar Singh (Since Deceased) & ... vs State Of U.P. Thru' Secy. ?Ffinance & ... on 2 August, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 945 of 2004 Petitioner :- Sanjay Kumar Singh (Since Deceased) & Others Respondent :- State Of U.P. Thru' Secy. ?Ffinance & Others Petitioner Counsel :- H.N. Singh,B. Narayan Singh Respondent Counsel :- C.S.C. Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
The controversy arose herein regarding Clerks and Registration Department. Sri H.N. Singh, learned counsel for the appellant states that large number of Special Appeals have been filed which were being listed in the Court of Hon'ble the Chief Justice.
Let the paper be placed before Hon'ble the Chief Justice for passing appropriate orders.
Order Date :- 2.8.2010 RK/-