Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 162 in Police Regulations, Bengal , 1943

162. Treatment and handling of explosive substances and objects.

- The "Instructions for dealing with substances or objects suspected of being explosive" which have been issued in a separate pamphlet to all Superintendents, Circle Inspectors and officers-in-charge of police-stations shall be followed by any officer who may have to deal with such substances or objects.