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State of Punjab - Section

Section 71 in The Punjab Town Improvement Trust Rules, 1939

71.

No cheque shall be signed unless required for delivery without delay to the person to whom the money is to be paid. When a cheque is being prepared for signature an amount a little in excess of the sum for which the cheque is drawn shall be written across it and its counterfoil as a protection against fraud.For Example. - Across a cheque drawn of Rs. 50-8-0 will be written "under Rs. 51".