Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Kerala - Subsection Section 188(b) in Kerala Factories Rules, 1957 (b)Such vessel shall, unless its edge is at least three feet above the adjoining ground of platform, be securely fenced to a height of at least three feet above such adjoining ground or platform.
