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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(6) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(6)The Chancellor shall exercise such other powers and perform such other functions as may be conferred upon or vested in him by or under this Act.