Calcutta High Court (Appellete Side)
Basirhat vs Xxxx on 7 April, 2026
Author: Debangsu Basak
Bench: Debangsu Basak
07.04.2026
Item No.16
Ct. No. 37
CHC
CRLCP 2 of 2025
Court on Its Own Motion
In Re: A report submitted by Additional District Judge,
Basirhat.
Vs.
XXXX
Mr. Saikat Banerjee, Senior Advocate
Mr. Victor Chatterjee, Advocate
Mr. Pramitava Nath, Advocate
....for the High Court Administration
Mr. Partha Sarathi Bhattacharyya, Senior Advocate
Mr. Suman Sengupta, Advocate
Mr. Raju Bhattacharyya, Advocate
... for the Bar Council of West Bengal
Mr. Anirban Mitra, Advocate
..for the Bar Association, Civil &
Criminal, Basirhat
Mr. Jaydeep Kar, Sr. Advocate
Mr. Debabrata Banerjee, Advocate
Mr. Hemanta Kr. Das, Advocate
...for the alleged contemnor
1.List the contempt petition in the Combined Monthly List of May, 2026.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.) 2