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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(1)(c) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(c)affecting the conditions, mode of appointment or duties of examiner or the conduct or standard of examinations or any course of study;