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Delhi High Court - Orders

Sanghi Bros Indore Pvt Ltd. & Ors vs Kamlendra Sinh & Anr on 12 November, 2024

Author: Rekha Palli

Bench: Rekha Palli

                                          $~35
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    RFA(OS) 19/2023, CM APPL. 65709/2023 -Cross-obj. (R-1) & CM
                                               APPL. 58628/2024 -O-22, R-4
                                               SANGHI BROS INDORE PVT LTD. & ORS.        .....Appellants
                                                               Through: Mr.A.S.Mathur, Adv.

                                                                                         versus

                                                       KAMLENDRA SINH & ANR.                .....Respondents
                                                                   Through: Mr.Sankalp Goswami Adv. for R-2.
                                                                   Mr.Shivek Trehan, Adv. for non-applicant
                                                                   R.C.Agarwal HUF.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                    ORDER
                                          %                         12.11.2024

                                                      No time left.
                                                      List on 19.03.2025.


                                                                                                                                REKHA PALLI, J


                                                                                                                           SAURABH BANERJEE, J
                                          NOVEMBER 12, 2024
                                          ns




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:45:32