Delhi High Court - Orders
Sanghi Bros Indore Pvt Ltd. & Ors vs Kamlendra Sinh & Anr on 12 November, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 19/2023, CM APPL. 65709/2023 -Cross-obj. (R-1) & CM
APPL. 58628/2024 -O-22, R-4
SANGHI BROS INDORE PVT LTD. & ORS. .....Appellants
Through: Mr.A.S.Mathur, Adv.
versus
KAMLENDRA SINH & ANR. .....Respondents
Through: Mr.Sankalp Goswami Adv. for R-2.
Mr.Shivek Trehan, Adv. for non-applicant
R.C.Agarwal HUF.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 12.11.2024
No time left.
List on 19.03.2025.
REKHA PALLI, J
SAURABH BANERJEE, J
NOVEMBER 12, 2024
ns
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