Section 48(1)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(1)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(a)direct that the counting of votes shall be stopped, declare the poll at that polling station or place to be void, appoint a day and fix the hours for taking a fresh poll at the polling station or place and notify the date so appointed and hours so fixed; or

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State of Tamilnadu - Subsection

Section 48(1)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003