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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 1 in The Indian Majority Act, 1875

1. Short title.

- This Act may be called the Indian Majority Act, 1875.Local extent. - [It extends to the whole of India [except the State of Jammu and Kashmir] [Substituted by the A.O. 1950 for the original para.]];Commencement and operation. - and it shall come into force and have effect only on the expiration of three months from the passing thereof.