Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(2) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991 (2)Every application received under Sub-section (1) of Section 6 shall be disposed of by the Licensing Officer within a period of three months from the date of its receipt.
