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Union of India - Section

Section 1040 in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

1040.

TRAI, F. No. 305-8/2004 (QOS), dated 21st March, 2005. - In exercise of the powers conferred upon it under section 36 read with paragraphs (i) and (v) of clause (b) and clause (d) of sub-section (1) of section 11 of TRAI Act, 1997, the Telecom Regulatory Authority of India hereby makes the following regulation, namely :-