Allahabad High Court
Ranvir Singh vs D.I.O.S. And Anr. on 3 February, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - A No. - 33345 of 1992 Petitioner :- Ranvir Singh Respondent :- D.I.O.S. And Anr. Petitioner Counsel :- R.K.Sharma,A. SriVastaVa,Anu Jaiswal,B.R.Mishra,F.N.Dubey,S.R.Singh Respondent Counsel :- S.C.,D.C.DwiVedi,G.P. Singh,R.C. Dwivedi Hon'ble Shishir Kumar J.
On the request of learned counsel for the petitioner, list this case in the next cause list.
Order Date :- 3.2.2010 NS