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[Cites 0, Cited by 0] [Section 56(6)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(6)(i) in The West Bengal Factories Rules, 1958

(i)where the source of pressure is higher than the test pressure. precaution against over-pressurisation of vessel or plant under test shall be taken by the use of suitable reducing valve, pressure gauge and safety valve of adequate size: