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[Cites 0, Cited by 0] [Section 161(1)] [Section 161] [Entire Act]

State of Haryana - Subsection

Section 161(1)(a) in Haryana Municipal Corporation Act, 1994

(a)all such public town, walls, gates, markets, stalls, slaughter houses, manure and depots and public buildings of every description as have been constructed or are maintained out of the Corporation Funds;