Delhi High Court - Orders
Samdeep Mohan Varghese vs Union Of India And Ors on 27 September, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5139/2012
SAMDEEP MOHAN VARGHESE .....Petitioner
Through: Mr. Manoj V. George, Adv. with Ms.
Shilpa George, Adv.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Kirtiman Singh, Adv. with Mr.
Waize Ali Noor, Mr. Rajeev Khatana,
Advs.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 27.09.2024
1. In view of the fact that this Court is required to assemble in a Special Bench, this matter could not be taken up today.
2. List on 15.01.2025.
TARA VITASTA GANJU, J SEPTEMBER 27, 2024/SA Click here to check corrigendum, if any This is a digitally signed order.
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