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[Cites 0, Cited by 0] [Section 12(11)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(11)(I) in THE ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019

(I)in sub-section (4} , for the punctuation mark ".", the punctuation mark ":" shall be substituted and thereafter the following new provisos shall be inserted, namely:-