Section 3(vi) in Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016
(vi)if he prevents or obstructs or causes to prevent or obstruct any member of his community from having access to or using the facilities of any school, educational institution, medical institution, community hall, club hall, cemetery, burial ground or any other place used by, or intended to be used by, or for the benefit of, his community; or any other public place;
