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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(2)The State Government shall then examine the character rolls, service books and personal files, if any, of the candidates named in the gradation list referred to in sub-rule (1) and draw up two more lists one containing the names in order of merit of the candidates considered suitable for appointment and the other containing the names of the candidates not considered suitable.