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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(4) in Punjab Self-Supporting Co-operative Societies Act, 2006

(4)In case the liquidator is discharged under clause (h) of sub¬section (3), the Registrar shall dissolve the self-supporting co-operative society and delete its name from the register of the self-supporting co-operative societies.