Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(d) in Andhra Pradesh Excise Act, 1968 (d)[ by different rates of fees on licences issued for different purposes mentioned in sub-section (1) of Section 17, as may be prescribed.] [Substituted by Act No. 35 of 2005, dated 26.10.2005.]
