Calcutta High Court (Appellete Side)
Sudipto Sen vs Bandhan Bank Limited And Others on 18 March, 2025
AD-17
Ct No.16
18.03.2025
TN
FMAT 248 of 2024
IA No: CAN 1 of 2022
Sudipto Sen
Vs.
Bandhan Bank Limited and others
Ms. Satabdi Dey
....for the appellant
Ms. Soni Ojha,
Ms. Sambrita B. Chatterjee
....for the respondent nos.1 & 2
On the prayer of the appellant, the matter is adjourned till March 24, 2025.
(Sabyasachi Bhattacharyya, J.) (Uday Kumar, J.)