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Calcutta High Court (Appellete Side)

Sudipto Sen vs Bandhan Bank Limited And Others on 18 March, 2025

AD-17
Ct No.16
18.03.2025
TN
                                FMAT 248 of 2024
                               IA No: CAN 1 of 2022

                                Sudipto Sen
                                    Vs.
                       Bandhan Bank Limited and others


             Ms. Satabdi Dey
                                                      ....for the appellant

             Ms. Soni Ojha,
             Ms. Sambrita B. Chatterjee
                                          ....for the respondent nos.1 & 2

On the prayer of the appellant, the matter is adjourned till March 24, 2025.

(Sabyasachi Bhattacharyya, J.) (Uday Kumar, J.)