Karnataka High Court
State Of Karnataka vs Gandhi Jeevan Collective Farming ... on 6 January, 2009
Author: V.G.Sabhahit
Bench: V.G.Sabhahit
wwwnwv "WW Kw-'WM-n-='w-I-I-'»»mn-I 3-V-rvamv-Ina \wa- I.3l"'Il'|§l,V£Q"&IR1-!'Efl'%, munwva-wwwnl \cl'!""'I'E'o#"!m1§?'$W"?3.'»{""'3u?'x¥W3'%.#§n Vfigkfifi mwaurw:-n-vw-wn vans':-. .VfI..-I'Z'§'fi"]"'~|l'I'§fiK";. 1-pug;-gr image Er; &xer'c§s$ 9% iiwa wfit jur?§é§€t%0:§ §§{$cE§rs§: §§1g apgaiiagwts ta fzsgwarfi we regrewrséafian gf patiifine? -- rw&spa2~géa:':t §"1&%"'&§I'§ m fiaa Eanfiai > §'§§i§§Et2'§? :3? Faregt arzd Erwérmwmentg is fiat fiad any §§"fi!.§§'I§ ta fii§3F$siéz$§§E': t%'§'e §E=aw fly V ieamaé girsgfi Szséga §§ ma d"§5%*v§.§§$a:::: is"':c;a""'a;sf;9%:'*:s.'Elc;i:§e:" {ha ragmazarztatévnrg $2": acca:i§:jaf:=s.:c% ":§§:;jss: ; '~--_A::::c;§4é§iz*§%Q§y, we Emiifi that the agpeai §sVV_ééa:;::éL§3§__' :f§vf ._éé§'td was the fm§E::%ar%ng '§¥';éé"%}i3:4ii~.;§s;§;§$%§.§ §s.'}§'E%§§1§saQV§'V §§F§£2$ the Efiirét fi§§3&§ is fiéamimaa Wm 'e*§j:i:95;*.i§:,.%1:';._«_jA§§«.2.;§§::':$::e$$&:°§:* $9 gas Eats: we §1.é$si§§;n.. :3? défagfy éséfififig ammt sd/-
Chiei Iusfice Sd/--
Judge iifffé £ Ezéfiexz 'Yesffiéa