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State of Tamilnadu - Section

Section 12 in Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules

12. Publication of notice.

- The notice shall be published by affixture of a copy on the notice board or on a conspicuous part of the premises of the math or temple, to which the specific endowment is attached and where the specific endowment is attached to more than one math or temple, by affixture on the notice board of the village chavadi and if there is no village chavadi in some other public places in the village wherein the property of the specific endowment is situate.