Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 499] [Entire Act] State of Assam - Subsection Section 499(iii) in The Assam Excise Rules, 2016 (iii)The name of the place in which, the site on which and the buildings in which the distillery is to be constructed or worked;