Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Madhya Pradesh - Subsection Section 25(6) in The M.P. Jan Shiksha Adhiniyam, 2002 (6)The State Government shall monitor the administrative, financial and academic achievement of schools and various institutions of planning and management in such manner as may be prescribed.
