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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(b) in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2008

(b)by the recognized dealers nominated by a State Government or an officer authorized by it to hold stock for distribution through fair price shops; or by the Food Corporation of India.
(ii)Wheat Stock Limits (In Quintals)