Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 986] [Entire Act] State of Punjab - Subsection Section 986(4) in Punjab Jail Manual, 1996 (4)Personal description. - A full description of the prisoner, such as may be useful for his identification, and his left thumb impression should be given in this column.
