Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

State of Nagaland - Subsection

Section 273(1)(c) in Nagaland Municipal Act, 2001

(c)Unlawfully obstruct the flow of, or flush, draw off, or divert or take water from any water works belonging to the Municipality or any water course by which any such water-works is supplied; or