Section 301(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

[Cites 0, Cited by 0] [Section 301] [Entire Act]

(3)The Heritage Conservation Committee shall comprise of:

(i)The Chief Commissioner Chairperson

(ii)An Architect from Public Works

DepartmentMember

(iii)A Structural Engineer with experience of

ten years in the field and membership ofthe Institution of Engineers, IndiaMember

(iv)An Architect having ten years of experience

nominated by the GovernmentMember

(v)An Urban Designer nominated by the

GovernmentMember

(vi)A Conservation Architect with five years of

experience nominated by the GovernmentMember

(vii)An Environmentalist with in-depth

knowledge and ten years’ experience in thefield nominated by the Government

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