Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Kuwar Bahadur Singh vs The State Of Madhya Pradesh on 13 March, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 6208 of 2023 (KUWAR BAHADUR SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 13-03-2023 Shri DS Dubey- Advocate for the applicant.

Ms. Shikha Baghel- Panel Lawyer for the State.

Applicant is having criminal antecedents of similar nature. Counsel for the State prays for and is granted one week's time to call for the details of those crimes as to when the FIR has been registered against the present applicant.

List this matter after one week.

(NANDITA DUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 3/13/2023 5:33:48 PM